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[Cites 0, Cited by 5] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in The Indian Medicine Central Council Act, 1970

(1)The Central Council may appoint such number of visitors as it may deem requisite to inspect any medical college, hospital or other institution where education in Indian Medicine is given or to attend any examination for the purpose of granting recognised medical qualifications.