Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 8] [Entire Act] Union of India - Subsection Section 8(b) in The Indian Evidence Act, 1872 (b)A sues B upon a bond for the payment of money. B denies the making of a bond.
