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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(1)(c) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(c)seed cane of any variety is unsuitable for distribution to cultivators in any area specified in such order.