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[Cites 0, Cited by 2] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(1) in The Bihar Panchayat Raj Act, 2006

(1)For every district there shall be a Zila Parishad having jurisdiction, save as otherwise provided in this Act, over the entire district excluding such portion of the district as are included in or under the authority of a Municipality or Cantonment Board constituted under any law for the time being in force.