Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 312 in Nagaland Excise Rules

312. Confiscated article to be sold to licensed vendors or destroyed.

- Any confiscated article referred to in Rules 309 to 311 should be sold only to a licensed vendor of such article. If no bid be available from such a vendor, it shall be destroyed forthwith.