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Gujarat High Court

State Of Gujarat vs Chokshi And on 22 August, 2013

Bench: M.R. Shah, Sonia Gokani

  
	 
	 STATE OF GUJARAT....Applicant(s)V/SCHOKSHI AND COMPANY....Respondent(s)
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 


	O/OJCA/477/2013
	                                                                    
	                           ORDER

 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


CIVIL APPLICATION  NO. 477
of 2013
 
	  
	  
		 
			 

In
			 

 STAMP
			NUMBER NO.  2122 of 2013
		
	

 

=========================================
 


STATE OF
GUJARAT....Applicant(s)
 


Versus
 


CHOKSHI AND
COMPANY....Respondent(s)
 

=============================================
 

Appearance:
 

MR.
JAIMIN GANDH ASSIT. GOVERNMENT PLEADER for the Applicant(s) No. 1
 

=============================================
 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE M.R. SHAH
			
		
		 
			 
				 

 

				
			
			 
				 

and
			
		
		 
			 
				 

 

				
			
			 
				 

HONOURABLE
				MS JUSTICE SONIA GOKANI
			
		
	

 


 Date : 22/08/2013
 


 ORAL ORDER

(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Rule returnable on 19th September 2013.

(M.R.SHAH, J.) (MS SONIA GOKANI, J.) Kaushik Page 1 of 1