Gujarat High Court
State Of Gujarat vs Chokshi And on 22 August, 2013
Bench: M.R. Shah, Sonia Gokani
STATE OF GUJARAT....Applicant(s)V/SCHOKSHI AND COMPANY....Respondent(s) O/OJCA/477/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CIVIL APPLICATION NO. 477 of 2013 In STAMP NUMBER NO. 2122 of 2013 ========================================= STATE OF GUJARAT....Applicant(s) Versus CHOKSHI AND COMPANY....Respondent(s) ============================================= Appearance: MR. JAIMIN GANDH ASSIT. GOVERNMENT PLEADER for the Applicant(s) No. 1 ============================================= CORAM: HONOURABLE MR.JUSTICE M.R. SHAH and HONOURABLE MS JUSTICE SONIA GOKANI Date : 22/08/2013 ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Rule returnable on 19th September 2013.
(M.R.SHAH, J.) (MS SONIA GOKANI, J.) Kaushik Page 1 of 1