Madhya Pradesh High Court
Gajendra Singh vs The State Of Madhya Pradesh Thr on 22 August, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 683 of 2017 (GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH THR) Dated : 22-08-2022 List the case along with Cr.A. No.744/2017.
(ROHIT ARYA) (MILIND RAMESH PHADKE)
JUDGE JUDGE
(Dubey)
SUNEEL
Digitally signed by SUNEEL DUBEY
DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=157244b0239a6fd662b29b00a11fc66a5e160 f585aa7a92425f380d476b32818, DUBEY pseudonym=046B231C591E29491F36ABD156EBF3A7 13937186, serialNumber=4009CAE962958E019ADDF04E87EFD5 C07FA5D0C38532D550F61B55401A275B8C, cn=SUNEEL DUBEY Date: 2022.08.23 15:06:21 -07'00'