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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(2) in Haryana Rural Employment Guarantee Scheme, 2007

(2)In case it is reported that contractors and labour displacing machine are being engaged, the District Programme Coordinator shall withhold further release of funds to the executing agencies and initiate suitable action against the erring official/non- official for misutilisation of funds.