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[Cites 0, Cited by 0] [Section 8B] [Entire Act]

State of Maharashtra - Subsection

Section 8B(8) in The Maharashtra housing and Area Development (Disposal of Land) Regulations, 1982

(8)After the entries on each page of the Register of Drawees are complete the Authorised Officer and a member of the Allotment Committee duly authorised by it in this behalf, shall each sign the page and any erasures made thereon in token of entries of the names or erasures being made in their presence and with their approval.