Supreme Court - Daily Orders
V Venkateshwarlu vs V Mamatha on 22 September, 2014
Bench: M.Y. Eqbal, Pinaki Chandra Ghose
ITEM NO.18 COURT NO.13 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO......./2014
CC No.15551/2014
(Arising out of impugned final judgment and order dated 06/12/2013
in FCA No.65/2005 passed by the High Court Of Judicature At
Hyderabad For The State Of Andhra Pradesh)
V VENKATESHWARLU Petitioner(s)
VERSUS
V MAMATHA Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 22/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Anil Kumar Tandale,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner prays for withdrawal of this petition.
The special leave petition is dismissed as withdrawn accordingly.
(SANJAY KUMAR) (SNEH LATA SHARMA)
Signature Not Verified
COURT MASTER COURT MASTER
Digitally signed by
Sanjay Kumar
Date: 2014.09.22
16:59:47 IST
Reason: