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Supreme Court - Daily Orders

V Venkateshwarlu vs V Mamatha on 22 September, 2014

Bench: M.Y. Eqbal, Pinaki Chandra Ghose

     ITEM NO.18                                   COURT NO.13                SECTION XIIA

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) NO......./2014
                                                        CC No.15551/2014

     (Arising out of impugned final judgment and order dated 06/12/2013
     in FCA No.65/2005 passed by the High Court Of Judicature At
     Hyderabad For The State Of Andhra Pradesh)

     V VENKATESHWARLU                                                        Petitioner(s)

                                                         VERSUS

     V MAMATHA                                                               Respondent(s)

     (With appln. (s) for c/delay in filing SLP)


     Date : 22/09/2014 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE M.Y. EQBAL
                               HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE


     For Petitioner(s)                    Mr. Anil Kumar Tandale,Adv.

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                   O R D E R

Learned counsel for the petitioner prays for withdrawal of this petition.

The special leave petition is dismissed as withdrawn accordingly.




                         (SANJAY KUMAR)                                (SNEH LATA SHARMA)
Signature Not Verified
                          COURT MASTER                                   COURT MASTER
Digitally signed by
Sanjay Kumar
Date: 2014.09.22
16:59:47 IST
Reason: