Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Kerala - Subsection Section 29(1) in The SreeNarayanaGuru Open University Act, 2021 (1)The Academic Council shall be the principal academic body of the University responsible for the maintenance of standards of teaching, education, training, research and examinations.
