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[Cites 0, Cited by 0] [Section 6D] [Entire Act]

Bengal Presidency - Subsection

Section 6D(f) in Court of Wards Act, 1879

(f)the property of any minor member of the family of any proprietor referred to in clause (g) of sub-section (1) of section 6, who is resident within its jurisdiction and has an immediate or reversionary interest in the property of such proprietor.]