Central Administrative Tribunal - Allahabad
Small Arms Inspectorate Employees ... vs Dgqa on 5 April, 2024
Open Court
CENTRAL ADMINISTRATIVE TRIBUNAL
ALLAHABAD BENCH, ALLAHABAD.
(This, the 5th day of April, 2024)
Original Application No.305/2022
HON'BLE DR. SANJIV KUMAR, MEMBER (A)
Small Arms Inspectorate Employees Union and another
. . .Applicant
By Advocate : None
VERSUS
Union of India & Ors.
. . .Respondents
By Advocate : Shri Chakrapani Vatsyayan
ORDER
None present for the applicant even in the revised call. Shri Chakrapani Vatsyayan, learned counsel for respondents is present.
2. In this case, short counter has been filed. Today, nobody is present even in the revised call to press this Original Application. It appears that the applicant has lost interest in this case. Accordingly, the present Original Application is dismissed for non-prosecution.
3. M.A., if any shall stand disposed of accordingly. No costs.
(Dr. Sanjiv Kumar) Member-A /Priyadarshana/