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Central Administrative Tribunal - Allahabad

Small Arms Inspectorate Employees ... vs Dgqa on 5 April, 2024

                                                                  Open Court


            CENTRAL ADMINISTRATIVE TRIBUNAL
                ALLAHABAD BENCH, ALLAHABAD.

                        (This, the 5th day of April, 2024)
                    Original Application No.305/2022

              HON'BLE DR. SANJIV KUMAR, MEMBER (A)


Small Arms Inspectorate Employees Union and another
                                                                 . . .Applicant
By Advocate : None

                                 VERSUS

Union of India & Ors.
                                                              . . .Respondents
By Advocate : Shri Chakrapani Vatsyayan

                                 ORDER

None present for the applicant even in the revised call. Shri Chakrapani Vatsyayan, learned counsel for respondents is present.

2. In this case, short counter has been filed. Today, nobody is present even in the revised call to press this Original Application. It appears that the applicant has lost interest in this case. Accordingly, the present Original Application is dismissed for non-prosecution.

3. M.A., if any shall stand disposed of accordingly. No costs.

(Dr. Sanjiv Kumar) Member-A /Priyadarshana/