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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(iv) in Sree Sankaracharya University of Sanskrit Act, 1994

(iv)[ The Secretary to Government, Finance Department or an officer of Finance Department not below the rank of Deputy Secretary to Government, nominated by him;] [Inserted by Act No. 7 of 2009.]