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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(1)Every licence granted to Electrical Contractor under these rules shall have initial validity for a period of, -
(a)five years for Private Limited and public Limited companies;
(b)five years for Partnership firm; and
(c)ten years for Individual or Proprietorship firm:
Provided that there is a valid solvency certificate during the period.