Supreme Court - Daily Orders
Torrent Power Limited vs Ashish Arjunkumar Rathi on 18 November, 2025
ITEM NO.45 COURT NO.5 SECTION XVII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 11746-11747/2024
TORRENT POWER LIMITED Appellant(s)
VERSUS
ASHISH ARJUNKUMAR RATHI & ORS. Respondent(s)
(IA No. 127185/2025 - APPLICATION FOR ADJOURNMENT
IA No. 245120/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 243430/2024 - STAY APPLICATION)
WITH
C.A. No. 11689-11690/2024 (XVII-B)
(IA No. 96635/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 60906/2025 - CLARIFICATION/DIRECTION
IA No. 198335/2025 - EARLY HEARING APPLICATION
IA No. 240857/2024 - EX-PARTE STAY
IA No. 240856/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 96634/2025 - INTERVENTION/IMPLEADMENT IA No. 61350/2025 - INTERVENTION/IMPLEADMENT IA No. 249918/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) C.A. No. 12994-12995/2024 (XVII-B) (IA No. 269893/2024 - STAY APPLICATION) Date : 18-11-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE R. MAHADEVAN For Appellant(s) Mrs. Gauri Rasgotra, Adv.
Mr. Manish Kharbanda, Adv. Ms. Charu Mathur, AOR Ms. Priyashree Sharma Ph, Adv. Ms. Ekta Gupta, Adv.
Mr. Shivansh Agarwal, Adv. Ms. Neha Maniktala, Adv. Mr. Karan Singh Duggal, Adv.Signature Not Verified Digitally signed by RADHA SHARMA Date: 2025.11.20
Mr. Abhishek Manu Singhvi, Sr. Adv.16:42:03 IST
Reason: Mr. Rajiv Shakdher, Sr. Adv.
Mr. S. S. Shroff, AOR Mr. Anoop Rawat, Adv.1
Mr. Vaijayant Paliwal, Adv.
Mr. Rishab Jaisani, Adv. Ms. Charu Bansal, Adv.
Mr. Harit Lakhani, Adv. Ms. Kirti Gupta, Adv.
Mr. Karan Khetani, Adv. Mr. Jonnathan, Adv.
Ms. Priyansha Sharma, Adv.
Mr. Kapil Sibal, Sr. Adv. Mr. Jayant Mehta, Sr. Adv. Mr. Samir Malik, Adv.
Mr. Mohammad Shahan Ulla, Adv. Ms. Amrita Singh, Adv.
Ms. Tishampati Sen, Adv. Mr. Mohit Rai, Adv.
Mr. Varun Kalra, Adv.
Mr. Pranav Khanna, Adv. Mr. Ashish Parwani, Adv. Mr. Soham Mukherjee, Adv. Mr. Jatin Shah, Adv.
Mr. Chandra Prakash, Adv. M/S. D.S.K. Legal, AOR For Respondent(s) Mr. N Venkataram, A.S.G. Mr. Gopal Jain, Sr. Adv. Mr. Madhav Kanoria, Adv. Ms. Surbhi Pareek, Adv. Ms. Srideepa Bhattacharyya, Adv. Ms. Srideepa Bhattachharyya, Adv. Ms. Neha Shivhare, Adv. Mr. Vikash Kumar Jha, Adv. M/S. Cyril Amarchand Mangaldas Aor, AOR Mr. Balbir Singh, Sr. Adv. M/S. Trilegal Advocates On Record, AOR Mr. Shyam Divan, Sr. Adv. Mr. Sunil Fernandes, Sr. Adv. Mr. Ramakant Rai, Adv.
Mr. Bishwajit Dubey, Adv. Mr. Somesh Srivastava, Adv. Ms. Drishti Kaushik, Adv. Mr. Tarun Agarwal, Adv. Mr. Naman Tondon, Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. Mahesh Agarwal, Adv. Mr. Manu Krishnan, Adv. Ms. Pooja Mahajan, Adv. Ms. Geetika Sharma, Adv. Mr. Savar Mahajan, Adv. Ms. Sanjivani Pattjoshi, Adv.2
Mr. Uday Aditya Jetly, Adv.
Mr. Uday Aditya Jetley Pocha, Adv. Mr. Toshiv Goyal, Adv.
Mr. Varun Tyagi, Adv.
Mr. E. C. Agrawala, AOR Mr. Aman Malik, AOR UPON hearing the counsel the Court made the following O R D E R
1. We have heard all the learned senior counsel and learned counsel for the appellant(s). We have also heard learned A.S.G. appearing for the Committee of Creditors (COC).
2. In order to hear the learned senior counsel/counsel for the respondents, list the matters on 25.11.2025 at
2.00 P.M. (RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 3