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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(8) in The Orissa Development Authorities Rules, 1983

(8)Subject to the provisions of Sub-rule (2) the strength of the establishment shall, in the absence of any provision to this effect in the regulations framed under the Act, be such as may be determined by the Authority from time to time.