Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act] State of Punjab - Subsection Section 180(2)(zx) in Punjab Regional and Town Planning and Development Act, 1995 (zx)the rates of interest under section (2) of section 140 and sub- section (4) of section 141;