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[Cites 0, Cited by 0] [Section 129F] [Entire Act]

State of Chattisgarh - Subsection

Section 129F(iv) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(iv)to exercise and perform such other powers and functions as the State Government may confer or entrust under any law for the time being in force].