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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(5)(a) in The Anna University Act, 1978

(a)Any member of the Syndicate may propose to the Syndicate the draft of a statute and the Syndicate may either accept or reject the draft, if it relates to a matter not falling within the purview of the Academic Council.