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State of Odisha - Section

Section 29 in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

29. Minimum Plot area for multi-storey building.

- The minimum area of a site for construction of a multi-storeyed building shall not be less than 1000 square metres. The height of a multi-storeyed building shall be maintained according to the area of the site given in the table below:Minimum Plot Area Requirement for Multi-Storeyed BuildingTable-2
Height of the building in metres Minimum area in square metres
15 to 21 1000
21 to 27 2000
above 27 3000