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Union of India - Section

Section 53 in The Prisoners Act, 1900

53. Repeals

.[Repealed by the Repealing and Amending Act, 1914 (10 of 1914), section 3 and Schedule II.]The First Schedule[Repealed by the Prisoners (Attendance in Courts) Act, 1955 (32 of 1955), section 10.]The second schedule[Repealed by the Prisoners (Attendance in Courts) Act, 1955 (32 of 1955), section 10.]The third schedule[Repealed by the Repealing and Amending Act, 1914 (10 of 1914), section 3 and Schedule II.]