Section 9(2) in The Rajasthan Laws (Extension) Act, 1957
(2)The Rajasthan Dramatic Performances and Entertainments Ordinance, 1949 (Rajasthan Ordinance 29 of 1949)Section 1. - For Sub-section (2), substitute the following:-"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit clause (ii).Section 7. - Omit "as adapted to Rajasthan."Section 9. - Omit "as adapted to Rajasthan."Section 14. - Omit the whole.Section 15. - Omit the whole.
