Rajasthan High Court - Jaipur
Abdul Latif Mughal S/O Mohammad Siraj vs State Of Rajasthan on 14 February, 2022
Author: Farjand Ali
Bench: Farjand Ali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Application No. 43/2022
In
Mr. Criminal Misc. Petition No.7502/2021
1. Abdul Latif Mughal S/o Mohammad Siraj, Aged About 23
Years, R/o Near Noor Masjid, Chamdaghar, Kishangarh,
Ajmer, Presently R/o Flat No. 102, Toshni Jewellers, Near
Murlipura Police Station, Murlipura Scheme, Police Station
Murlipura, Jaipur.
2. Anjali Kumari Udeniya D/o Mukesh Kumar Verma, Aged
About 26 Years, R/o 276, Raigaron Mohalla, Harmada,
Jaipur, Rajasthan, Presently R/o Flat No. 102, Toshni
Jewellers, Near Murlipura Police Station, Murlipura
Scheme, Police Station Murlipura, Jaipur..
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Home Affairs, And Justice, Secretariat Rajasthan, Jaipur.
2. Commissioner Of Police, Rajasthan Jaipur.
3. Station House Officer, Police Station Bhatta Basti, Jaipur.
4. Station House Officer, Police Station Murlipura, Jaipur.
5. Abdul Ajeej S/o Mohammad Siraj, R/o Near Noor Masjid,
Chamdaghar, Kishangarh, Ajmer, Presently R/o House No.
3 Ga 21, Housing Board, Shastri Nagar, Police Station
Bhatta Basti, Jaipur.
6. Majeed Khan S/o Not Known, R/o Near Noor Masjid,
Chamdaghar, Kishangarh, Ajmer, Presently R/o House No.
3 Ga 21, Housing Board, Shastri Nagar, Police Station
Bhatta Basti, Jaipur.
----Respondents
For Petitioner(s) : Mr. Zakir Hussain, Adv. For Respondent(s) : Mr. Arvind Kumar, PP HON'BLE MR. JUSTICE FARJAND ALI Order (Downloaded on 24/12/2022 at 12:52:59 PM) (2 of 2) [CRLMA-43/2022] 14/02/2022 The matter comes up on an application filed by respondent No.5 seeking reviewing and considering further material which is not tenable in the eyes of law as Section 362 of the Cr.P.C. makes a complete bar upon making alteration or changes in any order except the clerical & arithmetical errors.
In view of the above, the instant miscellaneous application is dismissed.
(FARJAND ALI),J Ashwani/-177 (Downloaded on 24/12/2022 at 12:52:59 PM) Powered by TCPDF (www.tcpdf.org)