Bombay High Court
Sheela Narendra Dombe And Ors vs Pournima Harshad Dombe And Anr on 1 September, 2021
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
common order.doc
Digitally signed
by RUPALI
RAJESH
RUPALI
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
WAKODIKAR
RAJESH
WAKODIKAR Date:
2021.09.02
10:52:32
CRIMINAL APPELLATE JURISDICTION
+0530
MATTERS NOTIFIED AT SERIAL NOS. 38 TO 42, 45 TO 47, 50,
51,53 TO 55, 57 TO 59 AND 62 TO 64 ON THE BOARD DATED 1st
SEPTEMBER, 2021
CAUSE TITLES AND APPEARANCE AS NOTIFIED ON THE
BOARD DATED 1st SEPTEMBER, 2021.
CORAM : REVATI MOHITE DERE, J.
DATE : 1st SEPTEMBER, 2021 P.C. :
1. Due to paucity of time, it is not possible to proceed with the hearing of these matters today. All these matters are adjourned and will be listed on the Board on the respective assigned dates as mentioned below :
Serial Nos. Assigned Date
38 to 41 27/09/2021
42 & 45 to 47,
50 and 51 28/09/2021
53 to 55 & 57 29/09/2021
58, 59, 62 to 64 30/09/2021
2. Ad-interim order granted in any of the above said matters, if any, to continue till the next date. Order accordingly.
REVATI MOHITE DERE, J.
Wakodikar 1/1