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Bombay High Court

Sheela Narendra Dombe And Ors vs Pournima Harshad Dombe And Anr on 1 September, 2021

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

                                                                                   common order.doc
          Digitally signed
          by RUPALI
          RAJESH
RUPALI
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          WAKODIKAR
RAJESH
WAKODIKAR Date:
          2021.09.02
          10:52:32

                                       CRIMINAL APPELLATE JURISDICTION
          +0530




                             MATTERS NOTIFIED AT SERIAL NOS. 38 TO 42, 45 TO 47, 50,
                             51,53 TO 55, 57 TO 59 AND 62 TO 64 ON THE BOARD DATED 1st
                                                      SEPTEMBER, 2021

                              CAUSE TITLES AND APPEARANCE AS NOTIFIED ON THE
                                        BOARD DATED 1st SEPTEMBER, 2021.

                                                     CORAM : REVATI MOHITE DERE, J.

DATE : 1st SEPTEMBER, 2021 P.C. :

1. Due to paucity of time, it is not possible to proceed with the hearing of these matters today. All these matters are adjourned and will be listed on the Board on the respective assigned dates as mentioned below :
                                     Serial Nos.                          Assigned Date

                                     38 to 41                               27/09/2021

                                     42 & 45 to 47,
                                     50 and 51                              28/09/2021

                                     53 to 55 & 57                          29/09/2021

                                     58, 59, 62 to 64                       30/09/2021

2. Ad-interim order granted in any of the above said matters, if any, to continue till the next date. Order accordingly.

REVATI MOHITE DERE, J.

Wakodikar 1/1