Supreme Court - Daily Orders
Commissioner Of Central Excise, ... vs M/S.Wintac Ltd. on 13 March, 2014
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ITEM NO.71 REGISTRAR COURT.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 3008 OF 2011
BEFORE THE REGISTRAR M.A. SAYEED
COMMNR.OF CENTRAL EXCISE,BANGALORE Appellant (s)
VERSUS
M/S.WINTAC LTD. Respondent(s)
(With appln(s) for stay,c/delay and office report )
Date: 13/03/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr Chandra Bhushan Prasad, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
Mr Shreyas Mehrotra, Adv.
Mr. Bhargava V. Desai,Adv.
UPON hearing counsel the Court made the following
O R D E R
Matter falls under complete category. It be processed for listing before the Hon’ble Court as per rules.
| | |(M.A. SAYEED) | | | |REGISTRAR | hj