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Supreme Court - Daily Orders

Commissioner Of Central Excise, ... vs M/S.Wintac Ltd. on 13 March, 2014

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ITEM NO.71                  REGISTRAR COURT.1              SECTION III


             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                    CIVIL APPEAL NO(s). 3008 OF 2011

                    BEFORE THE REGISTRAR M.A. SAYEED


COMMNR.OF CENTRAL EXCISE,BANGALORE                    Appellant (s)

                   VERSUS

M/S.WINTAC LTD.                                       Respondent(s)

(With appln(s) for stay,c/delay and office report )


Date: 13/03/2014    This Appeal was called on for hearing today.


For Appellant(s)
                          Mr Chandra Bhushan Prasad, Adv.
                      Mr. B. Krishna Prasad,Adv.


For Respondent(s)
                          Mr Shreyas Mehrotra, Adv.
                       Mr. Bhargava V. Desai,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

Matter falls under complete category. It be processed for listing before the Hon’ble Court as per rules.

|                                |               |(M.A. SAYEED)                       |
|                                |               |REGISTRAR                           |


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