Calcutta High Court
Pam Infrastructure Projects Ltd vs Lourdes Textiles Pvt. Ltd on 22 July, 2010
Author: I.P. Mukerji
Bench: I.P. Mukerji
1
AP No.348 of 2010
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
In the matter of:
PAM Infrastructure Projects Ltd.
Versus
Lourdes Textiles Pvt. Ltd.
Before:
The Hon'ble Justice
I.P. Mukerji
Date: 22.07.2010
Appearance.
Mr. Debajyoti Datta, Adv.,
The Court: This is a Section 11 application. Directions are made for filing
affidavits as follows: Affidavit in opposition be filed by 5th of August, 2010. List
this application on 16th of August, 2010. Affidavit in reply may be filed in the
meantime. The Advocate on record for the petitioner is to communicate this
direction upon the respondent.
(I.P. Mukerji, J.) SP/