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Calcutta High Court

Pam Infrastructure Projects Ltd vs Lourdes Textiles Pvt. Ltd on 22 July, 2010

Author: I.P. Mukerji

Bench: I.P. Mukerji

                                         1




                             AP No.348 of 2010
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                                                                 In the matter of:
                                                  PAM Infrastructure Projects Ltd.
                                                                           Versus
                                                        Lourdes Textiles Pvt. Ltd.


Before:
The Hon'ble Justice
I.P. Mukerji
Date: 22.07.2010

                                                                          Appearance.
                                                                  Mr. Debajyoti Datta, Adv.,




      The Court: This is a Section 11 application. Directions are made for filing

affidavits as follows: Affidavit in opposition be filed by 5th of August, 2010. List

this application on 16th of August, 2010. Affidavit in reply may be filed in the

meantime.     The Advocate on record for the petitioner is to communicate this

direction upon the respondent.

(I.P. Mukerji, J.) SP/