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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(vi) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(vi)Once a candidate secures admission to a particular College/Institution based on his/her option, no more claim for admission into other Colleges shall be entertained.