Bombay High Court
Shri. Rajesh Bapuso Yemkanmardi And Ors vs Praful Jamanadas Padiya And Ors on 19 December, 2019
Author: Ujjal Bhuyan
Bench: Ujjal Bhuyan
spb/ 904wp1434-15.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1434 OF 2015
Rajesh B. Yemkanmardi & Ors. ... Petitioners.
V/s.
Praful J. Padiya & Ors. ...Respondents.
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Mr. Pankaj Savant, Senior Counsel a/w. Mr. Aliabbas
Delhiwala i/by Ms. Archana P. Gaikwad for the
Petitioners.
Mr. Indrajit Suryavanshi, Advocate a/w. Mr.Sahil
Nanavati, Mr. Shantaram Kadam and Mr. Shubhankar
Pandey i/by Thodur Law Associates for the Respondent
Nos. 1 to 13.
Mr. S.R. Ganbavale, Advocate for Respondent Nos. 14
and 15.
Mrs. V.S.Nimbalkar, AGP for Respondent Nos. 16 to 19.
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CORAM : UJJAL BHUYAN, J.
DATE : DECEMBER 19, 2019. PC :
1 Heard Mr. Pankaj Savant, Senior Counsel for the Petitioners, who has completed his submission as also Mr. S.R. Ganbavale, learned counsel for Respondent Nos. 14 and 15.
2 Mrs. V.S.Nimbalkar, learned AGP, representing Respondent Nos. 16 to 19 has made her submission, supporting the impugned order dated 24.12.2014.Borey 1/2 ::: Uploaded on - 20/12/2019 ::: Downloaded on - 21/12/2019 00:39:30 :::
spb/ 904wp1434-15.doc
3 Mr. Indrajit Suryavanshi, learned counsel
representing Respondent Nos. 1 to 13 submits that though his written arguments are ready, his senior would like to make oral submissions. However, his senior is out of station today.
4 List the matter, as part heard, on 09.01.2020.
(UJJAL BHUYAN, J.) .....
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