Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(g) in Bihar Trade Articles (Licenses Unification) Order, 1984

(g)"foodgrains" means any one or more of the foodgrains as specified in Part 'A' of Schedule I and includes products of such foodgrains other than husk and bran;