Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(10) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013 (10)Agenda shall be circulated by the Registrar to all members at least fifteen days before the meeting.
