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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Sikkim - Subsection

Section 46(4) in Vinayaka Missions Sikkim University Act, 2008

(4)The annual accounts, the Balance Sheet and the audit report shall be considered by the Board of Governors at its meeting and the Board of Governors shall forward the same to the Visitor and the State Government along with its observations thereon on or before December 31 each year.