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[Cites 0, Cited by 0] [Section 294(2)] [Section 294] [Entire Act]

State of Chattisgarh - Subsection

Section 294(2)(a) in The Chhattisgarh Municipalities Act, 1961

(a)by giving or tendering the notice to the owner or occupier or if there be more owners or occupiers than one, to any one of them ; or