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Calcutta High Court (Appellete Side)

Amal Kanti Chakraborty & Ors vs State Of West Bengal And Others on 21 March, 2013

Author: Soumitra Pal

Bench: Soumitra Pal

1

21. 3 . 2013 W.P. 6843(W) of 2013 Amal Kanti Chakraborty & Ors.

Versus State of West Bengal and others Mr. Md. Mojnu Sk., ..for the petitioner. Mr. Kamalesh Bhattacharya, Mr. Naren Ghosh Dastidar, ..for the State.

Learned advocates for the parties pray for adjournment. Prayer is allowed. Let the matter be delisted.

Liberty to mention upon notice.

(Soumitra Pal, J. ) 2 3