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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(3) in Karnataka State Civil Services Act, 1978

(3)In the Karnataka Municipalities Act, 1964, (Karnataka Act 22 of 1964) in subsection (2) of section 365 for the words "under Article 309 of the Constitution" the words and figures "under the Karnataka State Civil Services Act, 1978" shall be substituted.