Section 56(2)(a) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.
(a)the Court may delegate any of its powers or dudes, conferred or imposed by or under this Act, to -(i)the Vice-Chancellor,(ii)the Executive Council,(iii)a committee constituted from among its own members, or(iv)a committee appointed in accordance with the Statutes;