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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5) in The Honey Grading and Marking Rules, 2008

(5)The containers shall also be free from insect infestation, fungus contamination or any obnoxious and undesirable smell. The screwed caps shall be of non-corrosive and non-reactive material to honey.