Section 8(8)(c) in Haryana Distribution and Retail Supply Licence

[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(8)(c) in Haryana Distribution and Retail Supply Licence

(c)provide, in respect of the accounting statements prepared in accordance with this Condition 8, an Auditor's report in respect of each financial year, stating whether in their opinion these statements have been properly prepared in accordance with this Condition 8 and give a true and fair view of the revenues, costs, assets, liabilities, reserves and provisions of, or reasonably attributable to, the Separate Business to which the statements relate; and

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State of Haryana - Subsection

Section 8(8)(c) in Haryana Distribution and Retail Supply Licence