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State of West Bengal - Section

Section 67 in The West Bengal Primary Education Act, 1973

67. [Other Committees] [Words substituted for the word 'Committees.' by W.B. by W.B. Act 10 of 1999.].

- As soon as may be after a Primary School Council is established it shall constitute the following committees, namely :-[* * * * * * * * * * * * * * *] [[Clause (a) substituted by W.B. Act 13 of 1997, which was as under :-'(a) the Recognition Committee;'.]](b)the Staff Selection Committee;(c)the Finance Committee;(d)the Discipline Committee;(e)[ the Academic Committee;] [[Clause (e) substituted by W.B. Act 10 of 1999, which was earlier as under :-'(e) the Appeal Committee;'.]](f)the Development Committee;
(2)The constitution, powers and functions of a Committee shall be such as may be prescribed.