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[Cites 0, Cited by 0] [Section 846(12)] [Section 846] [Entire Act]

State of Punjab - Subsection

Section 846(12)(a) in Punjab Jail Manual, 1996

(a)Green fodder when available should replace Bhusa at the rate of 3 to 1 but not more than 3/4 of Bhusa should be so replaced.