Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Chaman Lal Marwah vs Sh. Nazir Ul Islam & Ors on 30 May, 2022

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~35
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       C.R.P. 81/2022
                                  CHAMAN LAL MARWAH                                      ..... Petitioner
                                                     Through:     Mr. Sunil Kumar Atrey with
                                                                  Mr. Hariom Gupta, Mr. Sukrit Gupta,
                                                                  Mr. Arnav Avasthy, Advocates.
                                                     versus

                                  SH. NAZIR UL ISLAM & ORS.                              ..... Respondents
                                                     Through:     Mr. Vikas Mehta with Mr. Adith
                                                                  Nair, Advocates.
                                  CORAM:
                                  HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                     ORDER

% 30.05.2022 CM APPL.26146/2022 (exemption) Exemption is allowed subject to all just exceptions. C.R.P. 81/2022 & CM APPL.26145/2022 (stay) Arguments heard. Judgment reserved. Parties may file brief written submissions not exceeding three pages each along with the judgments that they wish to reply upon within three days.

DINESH KUMAR SHARMA, J MAY 30, 2022 st Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:06.06.2022 15:03:44