Delhi High Court - Orders
Chaman Lal Marwah vs Sh. Nazir Ul Islam & Ors on 30 May, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 81/2022
CHAMAN LAL MARWAH ..... Petitioner
Through: Mr. Sunil Kumar Atrey with
Mr. Hariom Gupta, Mr. Sukrit Gupta,
Mr. Arnav Avasthy, Advocates.
versus
SH. NAZIR UL ISLAM & ORS. ..... Respondents
Through: Mr. Vikas Mehta with Mr. Adith
Nair, Advocates.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 30.05.2022 CM APPL.26146/2022 (exemption) Exemption is allowed subject to all just exceptions. C.R.P. 81/2022 & CM APPL.26145/2022 (stay) Arguments heard. Judgment reserved. Parties may file brief written submissions not exceeding three pages each along with the judgments that they wish to reply upon within three days.
DINESH KUMAR SHARMA, J MAY 30, 2022 st Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:06.06.2022 15:03:44