Madhya Pradesh High Court
The State Of Madhya Pradesh vs Ajesh Kumar @ Adesh Gupta on 3 July, 2015
MCRC-9416-2015 (THE STA TE 0F MADH YA PRADESH Vs AJESH K UIWAR @ADESH GUPTA) 03-07-2015
Smt. Shobhna Sharma, learned panel Iaywer for the applicant/State.
A fortnight's time, as prayed is granted for filing the condonation application under Section 5 of the Limitation Act. List after 15 days.
(RAJ ENDRA MAHAJ AN) JUDGE