Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(xxvii) in C.U. Shah University First Statutes 2013 (xxvii)to draw and accept, to make and endorse, to discount and negotiate promissory notes, bills -of exchange, cheques and other negotiable instruments;
