Section 43(2)(b) in The Arms Rules, 1962

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2)(b) in The Arms Rules, 1962

(b)if by road or river, a copy of the licence shall forthwith be sent to the District Magistrate having jurisdiction over the areas through which the arms or ammunition shall pass to Nepal across the frontiers of India.

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Union of India - Subsection

Section 43(2)(b) in The Arms Rules, 1962