Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(2) in Karnataka Janapada Vishwavidyalaya Act, 2011

(2)The tenure of appointment and the emoluments of the Finance officer and other terms and conditions shall be as determined by the Government.