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State of Tamilnadu - Section

Section 37 in The Tamil Nadu Borstal Schools Rules, 1938

37.

Sundays, Christmas day, Good Friday [Mahatma Gandhi's Birth day] [Substituted by G.O.Ms. No. 1099, Home, dated 19-3-1949.], Pongal, Dipavali, [x x x] [Omitted by G.O. Ms. No. 2258, Home, dated 5-6-1949.], Ramzan, [Independence day] [Substituted by G.O.Ms. No. 2088, Home, dated 6-5-1950.], Tamil New Year's day, Telugu New Year's day, Ayudha Puja, Mahasivarathiri, Bakrid and the [Republic of India] [Substituted by G.O.Ms. No. 2088, Home, dated 6-5-1950.] shall be regarded as general holidays for the school [x x x] [Omitted by G.O. Ms. No. 2258, Home, dated 5-6-1949.], No work shall be extracted on these holidays from the inmates [x x x] [Omitted by G.O. Ms. No. 2258, Home, dated 5-6-1949.] except such work as may be necessary for the internal management and domestic economy of the school or as may be required by an emergence.[Diatery] [Substituted by G.O.Ms. No. 2632, Home, dated 17-8-1963.]