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Bombay High Court

Mr. Farrokh N. Working Boxwalla vs The Trustees Of The Parsi Punchayet And ... on 5 July, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                         1               51 cra 157-22 with ia 2457-22-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                       CIVIL REVISION APPLICATION NO.157 OF 2022
                                         WITH
                         INTERIM APPLICATION NO.2457 OF 2022
                                           IN
                       CIVIL REVISION APPLICATION NO.157 OF 2022

 Mr.Farrokh N. Workingboxwalla                                   ... Applicant
       Vs.
 The Trustees of the Parsi Punchayet and ors.                    ... Respondents
                                   -------

 Ms.Samiksha Manek i/by M/s M.M.Legal Associates, Advocate for the
 Applicant.
 Mr.Vaibhav Shah i/by M/s Mulla & Mulla & Craigie Blunt & Caroe,
 Advocate for the Respondents.

                                             -------

                            CORAM :    ABHAY AHUJA, J.
                            DATE :     05 JULY, 2023.


 P.C. :


1. At the joint request of the learned counsel for the parties that settlement talks are still going on, list on 19th July, 2023.




                                                        (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                         1 of 1


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