Bombay High Court
Mr. Farrokh N. Working Boxwalla vs The Trustees Of The Parsi Punchayet And ... on 5 July, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
1 51 cra 157-22 with ia 2457-22-c.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO.157 OF 2022
WITH
INTERIM APPLICATION NO.2457 OF 2022
IN
CIVIL REVISION APPLICATION NO.157 OF 2022
Mr.Farrokh N. Workingboxwalla ... Applicant
Vs.
The Trustees of the Parsi Punchayet and ors. ... Respondents
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Ms.Samiksha Manek i/by M/s M.M.Legal Associates, Advocate for the
Applicant.
Mr.Vaibhav Shah i/by M/s Mulla & Mulla & Craigie Blunt & Caroe,
Advocate for the Respondents.
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CORAM : ABHAY AHUJA, J.
DATE : 05 JULY, 2023. P.C. :
1. At the joint request of the learned counsel for the parties that settlement talks are still going on, list on 19th July, 2023.
(ABHAY AHUJA, J.)
Priya R. Soparkar 1 of 1
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