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State of Tamilnadu - Section

Section 1 in Bye-Laws of the Tamil Nadu Medical Council

1.

The council shall hold two ordinary meetings every year for the transaction of business upon such days and at such times as may be fixed by the President. Each meeting shall ordinarily commence on a Monday and shall be continued from day to day until all the subjects included in the agenda have been disposed of:Provided that no meeting shall be held on a public holiday.Explanation. - The expression "public holiday" includes Sundays and any other day declared by the State Government, by notification in the [Fort St. George Gazette] [Now Tamil Nadu Government Gazette.], to be a public holiday.