Section 5(2)(xxxv) in The Rabindra Mukta Vidyalaya Act, 2001
(xxxv)to undertake, if necessary, with the approval of the State Government, the preparation, publication or sell of textbooks and other books for the use of the students of the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.];