Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act] State of Chattisgarh - Subsection Section 30(4)(iii) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973 (iii)to suggest new academic programmes to the Faculties and to do academic evaluation of affiliated colleges of the University from time to time;